Ajay Singh @ Ajay Kr. Singh vs The State Of Jharkhand & Rajesh ...
2022 Latest Caselaw 2897 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 3319 of 2013
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Ajay Singh @ Ajay Kr. Singh ... ... Petitioner Versus The State of Jharkhand & Rajesh Kumar ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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   For the Petitioner           :       Mr. Sameer Saurabh, Advocate
   For the State                :       A.P.P.
   For the Opp. Party No. 2     :
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Order No. 05: Dated: 27th July, 2022 Learned counsel for the petitioner is present. Let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within four weeks from the date of receipt of a copy of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM