Shiv Shankar Dangi vs Sri Bechan Dangi & Anr
2022 Latest Caselaw 2870 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    M.A. No. 109 of 2019
           Shiv Shankar Dangi............                      Appellants
                                    Versus
           Sri Bechan Dangi & Anr............                        Respondents
                                    ......

Coram: Hon'ble Mr. Justice Ananda Sen ......

I.A. No. 2067 of 2020 5/26.07.2022 Mr. G.C.Jha, learned counsel undertakes to appear on behalf of Respondent No. 2 the New India Assurance Co. Limited.

Counsel for the appellant will serve two copies of the memo of appeal alongwith the impugned judgment to Mr. G.C.Jha.

Let the name of Mr. G.C.Jha, learned counsel be appeared in the daily cause list on behalf of Respondent No. 2.

Issue notice to Respondent No. 1 in the limitation matter, for which requisite etc. under Ordinary process must be filed within two weeks.

(Ananda Sen, J) Mukund/-