Citation : 2022 Latest Caselaw 2777 Jhar
Judgement Date : 20 July, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 786 of 2019
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Vinoba Bhave University and another ... ... Appellants Versus The State of Jharkhand and others ... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Appellants: Mrs. Indrani Sen Choudhary, Advocate For the State: Mr. Munna Lal Yadav, S.C. (L&C)-III For Resp. No.2: Ms. Srija Choudhary, Advocate For Resp No.3: Mr. Anil Kumar Sinha, Sr. Advocate Mr. Raunak Sahay, Advocate
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Oral Order 06/Dated: 20.07.2022
Heard the parties.
Judgment is reserved.
(Dr. Ravi Ranjan, C.J.)
(Sujit Narayan Prasad, J.) Manoj/VK
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