Satyadeo Roy vs The State Of Jharkhand & Ors
2022 Latest Caselaw 2755 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(C) No.656 of 2013
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Satyadeo Roy .... ... Petitioner Versus The State of Jharkhand & Ors. ... ... Respondents

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CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner :Mr. Rajeev Kumar, Advocate For the Respondents :Mr. Rahul Kamlesh, A.C. to S.C.-IV

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Order No. 08/Dated 19th July, 2022

Heard learned counsel for the parties.

Mr. Rajeev Kumar, learned counsel appearing for

the petitioner, has sought for time to come with the

judgment reported in 2004(1) JLJR 79, reference of which

has been made in the order dated 08.05.2013.

As prayed for, list this matter on 21.07.2022.

(Sujit Narayan Prasad, J.) Birendra/