Paro Devi & Ors vs Panwa @ Rakhawa Devi & Ors
2022 Latest Caselaw 2676 Jhar

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 S.A. No. 489 of 2003
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Paro Devi & Ors. .... .... .... Appellants Versus Panwa @ Rakhawa Devi & Ors.

.... .... .... Respondents

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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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For the Appellants : Mr. Mrinal Kanti Roy, Advocate For the Respondents : Mr. Ayush Aditya, Advocate

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Order No.09 Dated- 14.07.2022 Learned counsel for the appellants submits that the impugned judgment has been passed by the undersigned in the capacity of the 5th Additional District Judge, Bermo at Tenughat.

Registry is directed to place the matter before Hon'ble the Chief Justice for assigning the appeal to some other Bench.

Sonu-Gunjan/- (Anil Kumar Choudhary, J.)