Citation : 2022 Latest Caselaw 2520 Jhar
Judgement Date : 7 July, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No.348 of 2019
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Smt. Kunti Devi ... Appellant
-versus-
Rita Devi & Others ... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN
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5/ 07.07.2022 It is not necessary to send the copy of the judgment and decree before the Trial Court as the corrected copy has already been received.
Rest of the defects should be removed within the time granted in terms of earlier order.
(Ananda Sen, J.) Kumar
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