Chandan Kumar Dubey vs The State Of Jharkhand And Another
2022 Latest Caselaw 2454 Jhar

Citation : 2022 Latest Caselaw 2454 Jhar
Judgement Date : 5 July, 2022

Jharkhand High Court

Chandan Kumar Dubey vs The State Of Jharkhand And Another on 5 July, 2022

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  W.P.(S) No. 4633 of 2015

                    Chandan Kumar Dubey                         ...       ...   Petitioner
                                          Versus
                 The State of Jharkhand and another ...           ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Jai Shankar Tripathi, Advocate For the Respondents : Ms. Bakshi Vibha, C.G.C.

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13/05.07.2022 Learned counsel for the parties are present.

2. Arguments concluded.

3. Post this case on 06.07.2022 for dictation of judgment.

(Anubha Rawat Choudhary, J.) Binit

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