Md. Zahid Alam vs The State Of Jharkhand
2022 Latest Caselaw 53 Jhar

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              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr.M.P. No. 1332 of 2020

        Md. Zahid Alam                                                ......      Petitioner
                                    Versus
        The State of Jharkhand                                        ......      Opp. Party

               CORAM:       HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
        For the Petitioners :Mr. R.S. Mazumdar, Sr. Advocate
        For the State       : Mr. Suraj Verma, Spl. P.P.
                                   ............

05/Dated: 05/01/2022 This petition has been heard through Video Conferencing in view of the

guidelines of the High Court taking into account the situation arising due to COVID-19

pandemic.

Mr. Suraj Verma, learned counsel for the State submits that this matter may

kindly be taken up in the next week enabling him to examine certain judgments.

Counter-affidavit has already been filed on behalf of State.

Post the matter on 17.01.2022.

( Sanjay Kumar Dwivedi, J.) Satyarthi/