Madhu Sudan Mittal vs Union Of India And Others
2022 Latest Caselaw 15 Jhar

Citation : 2022 Latest Caselaw 15 Jhar
Judgement Date : 3 January, 2022

Jharkhand High Court

Madhu Sudan Mittal vs Union Of India And Others on 3 January, 2022

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P. (T) No. 4448 of 2021
              Madhu Sudan Mittal       ...     ... ... ...    ...  Petitioner
                                       Versus
              Union of India and others        ...   ...   ...      ...  Respondents
                                       ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner: Mr. Sumeet Gadodia, Advocate For the Respondents: Mr. P.A.S. Pati, Sr. S.C. (CGST)

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Oral Order 06/Dated: 03.01.2022

Matter has been heard through video conferencing and there is

no complaint whatsoever regarding audio and/or video quality.

Heard the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) Manoj/Saket

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