Secretary (Finance) vs Arvind Kumar & Others
2022 Latest Caselaw 13 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                      L.P.A No. 476 of 2019

              Secretary (Finance), Government of Jharkhand, Ranchi--- Appellant
                                              Versus
              Arvind Kumar & others                 ---         ---   Respondents
                                                ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan Through: Video Conferencing

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For the Appellant: Mrs. Vandana Singh, Sr. SC-III For the Respondents: Mr. Saurabh Shekhar, Advocate

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08 / 03.01.2022 Respondents have entered appearance upon notice through learned counsel Mr. Saurabh Shekhar. He prays for and is allowed three weeks' time to respond to I.A. No. 6760/2019 seeking condonation of delay of 268 days in preferring the instant Memo of Appeal; I.A. No. 6759/2019 seeking stay of the impugned judgment and I.A. No. 6265/2021 seeking leave to file additional document.

List the case after three weeks.

(Aparesh Kumar Singh, J)

(Deepak Roshan, J) Ranjeet/