Divisional Manager vs Birbal Mahto @ Bimal Mahato & ...
2022 Latest Caselaw 741 Jhar

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           M.A. No.268 of 2010
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Divisional Manager, National Insurance Company Ltd.

.... .... .... Appellant Versus Birbal Mahto @ Bimal Mahato & Others .... .... .... Respondents

CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

For the Appellant : Mr. G.C Jha, Advocate For the Respondents :

Oral Order 18/ Dated : 25.02.2022

It is submitted by learned counsel on behalf of appellant that M.A. No.268 of 2010 and M.A. No.269 of 2010 and other analogous cases are arising out of the same accident regarding which common judgment of award has been made by the learned Tribunal.

Under the circumstance, let this case be listed after four weeks for hearing along with M.A. No.269 of 2010 and other analogous cases.

(Gautam Kumar Choudhary, J.) Anit