Citation : 2022 Latest Caselaw 583 Jhar
Judgement Date : 21 February, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 1212 of 2012
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Kali Charan Prasad & Anr. Versus The State of Jharkhand & Anr.
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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Order No. 03: Dated: 21st February, 2022 None has appeared for the petitioners. Mr. Santosh Kr. Shukla, learned A.P.P. is present for the State. Let a status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within four weeks from the date of receipt of this order.
Let this order be communicated either through the FAX or Email.
(Navneet Kumar, J.) MM
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