Citation : 2022 Latest Caselaw 432 Jhar
Judgement Date : 11 February, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 363 of 2010
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Krishna Karamkar & Ors. ..... Appellants Versus The State of Jharkhand ..... Respondent
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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA
Through- Video Conferencing
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For the Appellants : Mr. Suman Kr. Ghosh, Advocate For the State : Mrs. Ruby Pandey, APP
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29/Dated: 11/02/2022 Both the learned counsels have completed their arguments. Judgment reserved.
( Ratnaker Bhengra, J.) Madhav/-
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