Citation : 2022 Latest Caselaw 408 Jhar
Judgement Date : 10 February, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 71 of 2016
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
(Through: Video Conferencing)
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09/10.02.2022: Office is directed to translate both the judgments of the courts below i.e. Trial Court as well as Appellate Court in English and list this case thereafter.
Anu/- (ANANDA SEN, J.)
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