Shatrughana Pathak vs State Of Jharkhand And Ors
2022 Latest Caselaw 263 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   W.P.(S) No. 5638 of 2010

                 Shatrughana Pathak                            ...      ...     Petitioner
                                          Versus
                 State of Jharkhand and Ors.              ...       ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Gaurav Abhishek, Advocate For the Respondents : Ms. Vandana Singh, Sr. S.C. III

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Through Video Conferencing

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12/03.02.2022 Learned counsel for the petitioner Mr. Gaurav Abhishek, is present.

2. Learned Sr. S.C. III for the State Ms. Vandana Singh, is also present.

3. Learned counsel for the petitioner submits that he would submit a synopsis of argument along with the judgment to be relied upon latest by 07.02.2022 with advance copy to the learned counsel for the State.

4. Post this case on 09.02.2022.

(Anubha Rawat Choudhary, J.) Saurav