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Chakro Mahto @ Chakradhar Mahto vs The State Of Jharkhand
2022 Latest Caselaw 258 Jhar

Citation : 2022 Latest Caselaw 258 Jhar
Judgement Date : 3 February, 2022

Jharkhand High Court

Chakro Mahto @ Chakradhar Mahto vs The State Of Jharkhand on 3 February, 2022

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (SJ) No. 1410 of 2003
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Chakro Mahto @ Chakradhar Mahto ... ... Appellant Versus The State of Jharkhand ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Appellant : Mr. B.M. Tripathi, Sr. Advocate For the Respondents : Mrs. Niki Sinha, A.P.P.

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Order No. 07: Dated: 3 February, 2022 rd

Heard the parties.

Judgment reserved.

(Navneet Kumar, J.) MM

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