Jagat Narayan Sahu vs Lebdu Turi & Ors
2022 Latest Caselaw 4963 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   S.A. No.7 of 2019
                                             .......

Jagat Narayan Sahu ... ...APPELLANT

-V e r s u s -

Lebdu Turi & Ors. ... ... RESPONDENTS

.......

CORAM: - THE HON'BLE DR. JUSTICE S.N.PATHAK For the Appellants : Mr. A.K. Sahani, Advocate For the Respondents : Mr. Arbind Kumar Sinha, Advocate .......

07/ 07.12.2022 Office is directed to translate the order/judgment dated 28.01.2016 passed in Original Suit No.02/2012 in English language and bring on record the translated version, within a period of four weeks'.

Put up this case in the 3rd week of January, 2023.

(Dr. S.N. Pathak, J.) punit/-