Citation : 2022 Latest Caselaw 4851 Jhar
Judgement Date : 2 December, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No.645 of 2022
Uday Shankar Paul & Ors. .... .. ... Petitioner(s)
Versus
The State of Jharkhand & Ors. .. ... ...Opp. Party(s)
...........
CORAM :HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY .........
For the Petitioner(s) : Mr. Rahul Kr. Gupta, Advocate Ms. Swati Singh, Advocate For the Opp. Party/State : Mr. Praveen Akhouri, SC (Mines)-I Mr. D. K. Roy, AC to SC (Mines)-I For the BIADA : Dr. Ashok Kr. Singh, Advocate M/s Madhu Priya, Advocate ......
03/ 02.12.2022. It is submitted that the Civil Review No.78 of 2022 and Civil Review No.75 of 2022 have also been filed against the common judgment impugned in this application.
Accordingly, list this case along with Civil Review No.78 of 2022 and Civil Review No.75 of 2022 under the appropriate heading.
(Gautam Kumar Choudhary, J.) Sandeep/
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