Binod Kumar Singh vs Smt. Sushma Devi And Another
2022 Latest Caselaw 3517 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   Cr. Revision No. 20 of 2021

                    Binod Kumar Singh                        ...      ...    Petitioner
                                           Versus
                    Smt. Sushma Devi and another               ... Opp. Parties
                                           With
                                Cr. Appeal (S.J.) No. 492 of 2016

                    Binod Kumar Singh                        ...      ...    Appellant
                                             Versus
                    State of Jharkhand and another     ...         ... Opposite parties

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner/Appellant- : Mr. Binod Kumar Singh (In person) For the Opposite party : Mr. Yogesh Modi, Amicus For the State : Mr. Jitendra Pandey, A.P.P.

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22/31.08.2022 Arguments concluded.

Post these cases for dictation of judgment in open court on 05.09.2022 at 2:15 P.M.

(Anubha Rawat Choudhary, J.) Binit