Rishi Nandan And Others vs Shrawan Kumar And Others
2022 Latest Caselaw 3510 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             L.P.A. No. 23 of 2022
           Rishi Nandan and others              ....     ...     Appellants
                             Versus
           Shrawan Kumar and others             ...       ...    Respondents
                                      WITH
                             L.P.A. No. 24 of 2022
           Rishi Nandan and others              ....     ...     Appellants
                             Versus
           The Jharkhand Urja Vikas Nigam Limited and others . ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellants : Mr. Sumeet Gadodia, Advocate For the JUVNL: Mr. Mukesh Kumar Sinha, Sr. S.C. For the BSPHCL: Mr. Manoj Tandon, Advocate For Pvt. Respondents: Mr. Navaniti Prasad Singh, Sr. Advocate Mr. Dhananjay Kr. Pathak, Advocate

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Oral Order 04/Dated: 31.08.2022

In view of certain clarification required, the matters have been

heard again today with consent of the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) Manoj/VK