Citation : 2022 Latest Caselaw 3435 Jhar
Judgement Date : 29 August, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 616 of 2014
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Ganesh Kumar Khetan & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioner : Mr. Sarju Prasad, Advocate For the State : Mrs. Lily Sahay, Addl.P.P. For the O.P. NO. 2. : Mr. Md. Anisurzzama Khan, Advocate
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Order No. 05: Dated: 29 August, 2022 th
Learned counsel for the parties is present. Let status report be called for from the concerned court re- garding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within four weeks from the date of receipt of a copy of this order.
Let this order be communicated either through the FAX or Email.
(Navneet Kumar, J.)
MM/-
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