Citation : 2022 Latest Caselaw 3339 Jhar
Judgement Date : 23 August, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A No. 231 of 2016
With
M.A No. 225 of 2016
With
M.A. No. 86 of 2017
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9/23.8.2022 Mr. Shekhar Prasad Sinha, Advocate submits he will serve a copy of the memo of appeal along with the judgment to Mr. Alok Lal, and Mr. A.K. Sahani, learned counsel appearing on behalf of the Insurance Company and the respondent no.1 respectively by Friday i.e on 26.8.2022.
List these cases thereafter.
Further it is made clear that if any pleadings need to be changed between the parties in all these cases, the same should be done by Friday i.e on 26.8.2022.
(ANANDA SEN , J) anjali/-
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