Citation : 2022 Latest Caselaw 3013 Jhar
Judgement Date : 3 August, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 371 of 2019
......
4/03.08.2022 Mr. Ashutosh Anand, learned counsel accepts notice on behalf of Respondent No. 2-Sri Ram General Insurance Company Limited.
Counsel for the appellants will serve two copies of the memo of appeal alongwith the impugned judgment on Mr. Ashutosh Anand.
Let the name of Mr. Ashutosh Anand, learned counsel be appeared in the daily cause list on behalf of Respondent No. 2.
List this case after two weeks.
In the meantime, defects should be removed.
(Ananda Sen, J) Mukund/-
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