Bijay Singh & Ors vs Dashrath Sahu & Ors
2022 Latest Caselaw 1719 Jhar

Citation : 2022 Latest Caselaw 1719 Jhar
Judgement Date : 28 April, 2022

Jharkhand High Court

Bijay Singh & Ors vs Dashrath Sahu & Ors on 28 April, 2022

IN THE HIGH COURT OF JHARKHAND AT RANCHI
               S. A. No. 256 of 2005

Bijay Singh & Ors.                           ....   .... Appellants
                               Versus
Dashrath Sahu & Ors.                         ....   ....   Respondents
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CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

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For the Appellants : Mr. K.K. Ambastha, Advocate For the Respondents : Mr. Bijay Kr. Sinha, Advocate

Oral Order 20 / Dated : 28.04.2022

For further clarity additional following substantial question of law is

formulated in terms of Section 100 of C.P.C. :

Whether the Court of Appeal has assigned sufficient reasons while

setting aside the judgment and decree passed by the court below?

Put up this case on 02.05.2022.

Interim order dated 07.03.2007 shall continue till the next date of

hearing.

(Gautam Kumar Choudhary, J.) AKT

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