Citation : 2022 Latest Caselaw 1718 Jhar
Judgement Date : 28 April, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 504 of 2016
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
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06/28.04.2022: At the request of the learned counsel for the appellant(s), this case is adjourned, to be listed after summer vacation.
In the meantime, Office is directed to translate both the judgments of the courts below into English.
Anu/-. (ANANDA SEN, J.)
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