Pawan Kumar Bhagat And Another vs The State Of Jharkhand & Others
2022 Latest Caselaw 1692 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           L.P.A. No. 199 of 2019
                                with
                            I.A No.144 of 2021
            Pawan Kumar Bhagat and another... ...      ...   Appellants
                                    Versus
            The State of Jharkhand & others      ...     ...   Respondents
                                    ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellants : Mr. Rajeeva Sharma, Sr. Advocate For the State : Mr. Suresh Kumar, S.C (L & C)II For Resp. No.6(X) : Mr. Prashant Pallav, Advocate

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Oral Order 14/Dated: 27.04.2022

For certain clarifications, the matter was required to be heard

again.

Accordingly, the matter has been heard today at length with the

consent of the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) APK/Saket