Citation : 2022 Latest Caselaw 1691 Jhar
Judgement Date : 27 April, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 4088 of 2012
Ashok Kumar Yadav ... ... Petitioner
Versus
Sidhu Kanhu University and Ors.
... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioner : Mr. P.P.N. Roy, Senior Advocate For the Respondents : Mr. Sarvendra Kumar, Advocate
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Through Video Conferencing
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10/27.04.2022 Learned counsels for the parties are present.
2. Learned Senior counsel for the petitioner seeks adjournment. However, the learned counsels for the parties have jointly submitted that the pleadings of the present case are complete.
3. Post this case under the heading for Final Disposal on 07.06.2022.
4. The parties are directed to file their short synopsis of argument, list of dates and judgments on which they seek to rely, latest by 13.05.2022.
(Anubha Rawat Choudhary, J.) Saurav
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