Gayatri Kumari & Ors vs The State Of Jharkhand & Ors
2022 Latest Caselaw 1671 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cont. Case (C) No. 84 of 2022
            Gayatri Kumari & Ors.                 ...      ...   ...   Petitioners
                                    Versus
            The State of Jharkhand & Ors.        .... ...       ...    Opp. Parties
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioners : Mr. Rajesh Kumar, Advocate For the Opp. Parties : Mr. Manish Mishra, G.P.-V

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Oral Order 04/Dated: 26.04.2022

As prayed on behalf of the State, let this matter be listed on

09.05.2022 for filing affidavit showing compliance of the direction of

the concerned order.

It has been submitted at the Bar that the final order/judgment

dated 06.09.2021 passed by the Division Bench was put to challenge

before the Hon'ble Supreme Court but the same has already been

dismissed and a copy of such order has been appended by the

petitioners as Annexure-2 series to the second supplementary affidavit.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) APK/Saket