Kunti Devi vs Central Coal Field Limited & ...
2022 Latest Caselaw 1650 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 13 of 2020
            Kunti Devi                       ... ...    ...  Appellant
                                     Versus
            Central Coal Field Limited & others ...       ...  Respondents
                                     ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellant : Mrs. M.M. Pal, Sr. Advocate : Mrs. Mohini Gupta, Advocate For the Respondents : Ms. Ranjana Mukherjee, Advocate

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Oral Order 11/Dated: 25.04.2022

Heard the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) APK/Saket