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Deepa Akuli vs State Of Jharkhand Through Its ...
2022 Latest Caselaw 1562 Jhar

Citation : 2022 Latest Caselaw 1562 Jhar
Judgement Date : 19 April, 2022

Jharkhand High Court
Deepa Akuli vs State Of Jharkhand Through Its ... on 19 April, 2022
 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                W.P.(S) No. 882 of 2020

Deepa Akuli, W/o Vivekananda Sarkar, aged about 36 years, R/o
Village- Nepura, P.O.- Nirsa, P.S.- Nirsa, District- Dhanbad
(Jharkhand)                                 ...     ...     Petitioner
                        Versus
1. State of Jharkhand Through its Principal Secretary, Department of
   Personnel, Administrative reform and Raj Bhasha, P.O and P.S
   Dhurwa, District Ranchi.
2. The Director Primary Education, Human Reources Development
   Departent Government of Jharkhand Project Bhawan Dhurva, P.O.
   and P.S. Dhurwa District Ranchi, Jharkhand
3. Secretary School education and Literacy Department, P.O and P.S
   Dhurva District Ranchi.
4. The Deputy Superintendent of Education, Dhanbad, P.O and P.S
   Dhanbad, District- Dhanbad (Jharkhand).
                                     ...        ...        Respondents

And W.P.(S) No. 890 of 2020

Rabindra Nath Mondal, S/o Sri Nimai Mondal, aged about 36 years, R/o Village- Pithakiyari, P.O.- Nirsha, P.S.- Nirsha, District- Dhanbad (Jharkhand) ... ... Petitioner Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Dhanbad, P.O and P.S Dhanbad, District- Dhanbad (Jharkhand).

                                       ...        ...        Respondents
                           And
                W.P.(S) No. 891 of 2020

Tarun Kumar Mahato, S/o Meghu Mahato, aged about 44 years, R/o Village- Jamdiha, P.O.- Ramnagargarh, P.S.- Mahuda, District- Dhanbad (Jharkhand) ... ... Petitioner Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Dhanbad, P.O and P.S Dhanbad, District- Dhanbad (Jharkhand)

... ... Respondents And W.P.(S) No. 892 of 2020

Pappu Kumar S/o Lt. Rasik Manjhi, aged about 37 years, R/o Bherakata, P.O.- Jharia, P.S.- Jharia, District- Dhanbad (Jharkhand).

                                               ...     ...     Petitioner
                          Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Dhanbad, P.O and P.S Dhanbad, District- Dhanbad (Jharkhand).

                                        ...         ...      Respondents
                           And
                W.P.(S) No. 893 of 2020

Fulan Mahato S/o Narayan Mahto, aged about 34 years, R/o Village- Lohapatti, P.O.- Ramnagargarh, P.S.- Mahuda, District- Dhanbad (Jharkhand). ... ... Petitioner Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Dhanbad, P.O and P.S Dhanbad, District- Dhanbad (Jharkhand).

                                     ...        ...        Respondents
                         And
                W.P.(S) No. 894 of 2020

Manoj Kumar Jha, S/o Vimalkant Jha, aged about 40 years, R/o Suriyadih, PO- Pahardih, Sarwan, District- Deoghar (Jharkhand) ... ... Petitioner Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Deoghar, P.O and P.S Deoghar, District- Deoghar (Jharkhand).

                               ...       ...    Respondents
                         And
               W.P.(S) No. 895 of 2020

Martin Kerketta S/o Late Remis kerketta, aged about 50 years, R/o Vill- Bangri Tllyu Toli, P.O.- Khunti Toli, P.S.- Simdega, District- Simdega (Jharkhand) ... ... Petitioner Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Simdega, P.O and P.S Simdega, District- Simdega (Jharkhand).

                                     ...        ...        Respondents
                          And
                W.P.(S) No. 896 of 2020

Rajeev Kumar Tiwary S/o Aravind Tiwary, aged about 33 years r/o, Village- Chatapathar, PO- Karanjo, PS- Margomunda, District- Deoghar (Jharkhand) ... ... Petitioner Versus

1. State of Jharkhand Through its Principal Secretary, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Deoghar, P.O and P.S Deoghar, District- Deoghar (Jharkhand).

                                     ...        ...      Respondents

                        And
               W.P.(S) No. 897 of 2020

Umesh Pal Verma S/o Jayprakash Verma, aged about 38 years, R/o Bishanpur, PO- Sarwan, District- Deoghar (Jharkhand).

                                            ...     ...     Petitioner
                        Versus

1. State of Jharkhand Through its Principal Secretary, Department of Personnel, Administrative reform and Raj Bhasha, P.O and P.S Dhurwa, District Ranchi.

2. The Director Primary Education, Human Reources Development Departent Government of Jharkhand Project Bhawan Dhurva, P.O. and P.S. Dhurwa District Ranchi, Jharkhand

3. Secretary School education and Literacy Department, P.O and P.S Dhurva District Ranchi.

4. The Deputy Superintendent of Education, Deoghar, P.O and P.S Deoghar, District- Deoghar (Jharkhand).

                                                     ...     ...     Respondents

                                   ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner(s) : Mr. Navneet Sahay, Advocate For the Respondents : Mr. Vaun Prabhakar, Advocate

---

06/19.04.2022

1. Learned counsel for the petitioner(s) submits that he does not have any instructions in these writ petitions and accordingly, he does not want to press these writ petitions. He also submits that in all the writ petitions similar prayers have been made and accordingly prayer made in one of the writ petitions being W.P.(S) No. 882 of 2020 is hereby quoted for ready reference:

"a) For Direction(s) to the Respondents for regularization of ad hoc based para teachers with minimum work experience of at least 10 years against the sanctioned post in the light of Hon'ble Supreme Court judgment dated 10.04.2006 passed in State of Karnataka and others versus Uma Devi and other [Civil Appeal No. 3595-3612/99, 1861-2063, 3849/2001, 3520-24/2002 and 1968/2006].

b) For issuance of an appropriate Writ in the nature of Mandamus or any other appropriate Writ(S), Order(s) or Direction(s) to the Respondents to pay the salary to the petitioner in terms of relevant pay scale applicable to the similarly situated employees.

c) For maintaining the status quo of the Petitioner as para teacher in the school wherein he is presently appointed till the disposal of the instant Writ; and

d) Grant any other Writ(s), Order(s) or Direction(s), which may be deemed fit and proper on the facts and the circumstances of the case and in the interest of justice."

2. In view of the aforesaid submission made by the learned counsel for the petitioners, these writ petitions are accordingly dismissed as not pressed.

3. Pending interlocutory applications, if any, are closed.

(Anubha Rawat Choudhary, J.) Pankaj

 
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