Khurshid Ahmad And Others vs The State Of Jharkhand And Others
2022 Latest Caselaw 1534 Jhar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  W.P.(S) No. 5997 of 2010

                   Khurshid Ahmad and others                  ...   ...  Petitioners
                                            Versus
                   The State of Jharkhand and others    ...       ...   Respondents
                                            With
                                      Civil Review No. 56 of 2011
                   Mahendra Ram and others                    ...   ...  Petitioners
                                            Versus
                   The State of Jharkhand and others    ...       ...   Respondents

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioners : Mr. Samavesh Bhanj Deo, Advocate For the Respondents : Mr. Amitesh Kumar Geasen, Advocate

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Through video conferencing

6/13.04.2022 Learned counsel for the parties are present.

2. Learned counsel for the parties are directed to prepare short synopsis of argument, list of dates and also provide copies of judgments which they seek to rely upon.

3. Post this case on 26.04.2022.

(Anubha Rawat Choudhary, J.) Binit