Citation : 2022 Latest Caselaw 1323 Jhar
Judgement Date : 1 April, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No. 712 of 2019
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner : Mr. Kumar Harsh, Advocate For the Opposite Parties : Mr. Sarabil Ahmed, AC to SC (Mines)-I
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11/01.04.2022 The contempt case is taken up today through Video conferencing.
It is submitted by the learned counsel for the petitioner that the order/judgment dated 16.02.2022 passed by the learned Division Bench in LPA No. 665/2019 has not yet been made available to him. He accordingly prays for an adjournment.
In view of the said prayer, put up this case under the same heading after two weeks.
(Rajesh Shankar, J.) Manish
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