Bokaro Steel Plant(Sail) vs Their Workman
2021 Latest Caselaw 3744 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         (Civil Writ Jurisdiction)
                       W.P.(L) No. 1716 of 2009
                            ........

Bokaro Steel Plant(SAIL), Bokaro .... ..... Petitioner Versus Their Workman, represented by Bokaro Progressive Front, Bokaro Steel City, Bokaro & Others. .... ..... Respondents With W.P.(L) No. 3585 of 2009 ........

Bokaro Progressive Front (presently known as Ispat Mazdoor Morcha) through its Secretary, Bokaro Steel City, Bokaro .... ..... Petitioner Versus Employer in ralation to the Management of Bokaro Steel Plant (SAIL), through its Managing Director, Bokaro Steel City, Bokaro. .... ..... Respondent

CORAM: HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through : Video Conferencing) ............

For the Petitioner : Mr. Gaurav Abhishek, Advocate For the Respondent : Mr. Saibal Kumar Laik, Advocate (in W.P.(L) No.1716/2009) For the Petitioner : Mr. Saibal Kumar Laik, Advocate For the Respondent : Mr. Gaurav Abhishek, Advocate (in W.P.(L) No.3585/2009) ........

24/30.09.2021.

Learned counsel for the petitioner, Mr. Gaurav Abhishek in W.P.(L) No.1716/2009 has submitted that he will prepare a short synopsis and he will also mention the judgment relied by the petitioner, as such, some time may be granted, so as to assist this Court properly.

Learned counsel for the respondent, Mr. Saibla Kumar Laik in WP. (L) No.1716/2009 has no objection.

Considering the same, put up these cases after Durga Puja Vacation.

(Kailash Prasad Deo, J.) Jay/-