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Shiv Prasad Sahu vs The State Of Jharkhand
2021 Latest Caselaw 3404 Jhar

Citation : 2021 Latest Caselaw 3404 Jhar
Judgement Date : 13 September, 2021

Jharkhand High Court
Shiv Prasad Sahu vs The State Of Jharkhand on 13 September, 2021
                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr.M.P. No. 1356 of 2017
               1. Shiv Prasad Sahu
               2. Ram Pratap Sahu                                    ... Petitioners
                                             -Versus-
                    The State of Jharkhand                           ... Opposite Party
                                               -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

For the Petitioner : Mr. Vishwanath Roy, Advocate For the Opposite Party-State : Mr. Sunil Kumar Dubey, A.P.P.

-----

06/13.09.2021. This criminal miscellaneous petition has been taken through Video

Conferencing in view of the guidelines of the High Court taking into account

the situation arising due to COVID-19 pandemic.

Mr. Sunil Kumar Dubey, learned A.P.P. for the opposite party-State

submits that he will examine the judgments relied by the petitioner and will

assist the Court, on the next date.

List this case on 04.10.2021.

(Sanjay Kumar Dwivedi, J.) Ajay/

 
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