Akhter Ansari vs The State Of Jharkhand
2021 Latest Caselaw 3371 Jhar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               Cr. A.(SJ) No. 403 of 2010
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Akhter Ansari ..... Appellant Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Through- Video Conferencing

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For the Appellant : Mr. Arbind Kumar Sinha, Advocate Ms. Suchitra Pandey, Amicus Curiae For the Respondent : Mr. S.K. Srivastava, APP

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12/Dated: 10/09/2021 Arguments on behalf of the parties concluded. Judgment reserved.

( Ratnaker Bhengra,J) Sharda/Madhav/-