M/S Bihar Foundry & Casting Ltd vs The Commissioner Of Central ...
2021 Latest Caselaw 3362 Jhar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI

                         Tax Appeal No. 36 of 2018

           M/s Bihar Foundry & Casting Ltd.
                                          ...   ...    ...    Appellant
                                Versus
           The Commissioner of Central Excise, Ranchi Commissionerate
           Central Revenue Building           ...    ...    Respondent
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CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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Through: Video Conferencing

For the Appellant : Mr. Kartik Kurmi, Advocate Mr. Nitin Kumar Pasari, Advocate For the respondent : Mr. Amit Kumar, Advocate

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23/09.09.2021 Learned counsel for the appellant Mr. Kartik Kurmi and learned counsel for the respondent Mr. Amit Kumar have concluded their submissions.

Judgment is reserved.

(Aparesh Kumar Singh, J.)

(Anubha Rawat Choudhary, J.) Binit