Budhiya Singh And Others vs The State Of Jharkhand
2021 Latest Caselaw 3214 Jhar

Citation : 2021 Latest Caselaw 3214 Jhar
Judgement Date : 1 September, 2021

Jharkhand High Court

Budhiya Singh And Others vs The State Of Jharkhand on 1 September, 2021

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                             Cr. Revision No. 945 of 2012

                     Budhiya Singh and others               ...     ...    Petitioners
                                         Versus
                     The State of Jharkhand            ...      ...        Opp. Party
                                         ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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Through: Video Conferencing

06/01.09.2021

1. Heard Mr. Kripa Shankar Nanda, learned counsel appearing on behalf of the petitioners.

2. Heard Ms. Vandan Bharti, learned counsel appearing on behalf of the opposite party-State.

3. Arguments are concluded.

4. Post this case on 03.09.2021 for judgment.

(Anubha Rawat Choudhary, J.) Mukul

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