Md. Ebadat Ansari vs The Manager
2021 Latest Caselaw 4511 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    M.A. No. 324 of 2015
           Md. Ebadat Ansari............                      Appellants
                                      Versus
           The Manager, the New India Insurance Company
           Limited, Ranchi & Ors............                        Respondents
                                      ......

Coram: Hon'ble Mr. Justice Ananda Sen ......

           For the Appellants              : Md. Kaisar Alam, Advocate
           For the Respondents             : ---
                                      ......
            I.A. No. 3687 of 2015

5/30.11.2021       Mr. Alok Lal, learned counsel appears on behalf of the insurance

company. He is directed to seek instruction.

Let the name of Mr. Alok Lal, learned counsel be printed in the daily cause list on behalf of the Insurance Company.

List this case after three weeks.

In the meantime, learned counsel for the appellant will serve two copies of the memo of appeal alongwith judgment on Mr. Alok Lal.

(Ananda Sen, J) Mukund/-