Citation : 2021 Latest Caselaw 4247 Jhar
Judgement Date : 17 November, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 1675 of 2003
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Ganesh Choudhary & Anr. ... ... Appellants Versus The State of Jharkhand ... ... Respondent
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Appellants : Mrs. J. Mazumdar, Advocate For the Respondents : Mr. Hatim, A.P.P.
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Order No. 08: Dated: 17 November, 2021 th
Heard the parties. Judgment reserved.
(Navneet Kumar, J.) MM
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