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Fatick Gope & Ors vs The State Of Jharkhand
2021 Latest Caselaw 4246 Jhar

Citation : 2021 Latest Caselaw 4246 Jhar
Judgement Date : 17 November, 2021

Jharkhand High Court

Fatick Gope & Ors vs The State Of Jharkhand on 17 November, 2021

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (SJ) No. 1035 of 2003
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Fatick Gope & Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Appellants : Mr. G.P. Roy, Advocate For the Respondents : Mr. P.K. Appu, A.P.P.

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Order No. 13: Dated: 17 November, 2021 th

Heard the parties. Judgment reserved.

(Navneet Kumar, J.) MM

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