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Shambhu Rajak & Others vs The State Of Jharkhand And Anr
2021 Latest Caselaw 4212 Jhar

Citation : 2021 Latest Caselaw 4212 Jhar
Judgement Date : 16 November, 2021

Jharkhand High Court
Shambhu Rajak & Others vs The State Of Jharkhand And Anr on 16 November, 2021
            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                         Cr. Revision No. 370 of 2012

                 Shambhu Rajak & Others            ...  ...  Petitioners
                                     Versus
                 The State of Jharkhand and Anr. ...   ...  Opp. Parties
                                     ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

12/16.11.2021

1. Heard Mr. Pankaj Kumar, learned counsel appearing on behalf of the petitioners along with Mr. Aman Shekhar, Advocate.

2. Heard Mr. Jawed Sultan, learned counsel appearing on behalf of the opposite party No.-2.

3. Heard Mr. Saket Kumar, learned A.P.P. appearing on behalf of the opposite party-State.

4. Arguments are concluded.

5. Post this case tomorrow i.e., on 17.11.2021 for dictation of judgment in open court.

(Anubha Rawat Choudhary, J.) Mukul

 
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