For The vs For The
2021 Latest Caselaw 1422 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI

                       [Civil Miscellaneous Appellate Jurisdiction]
                             M.A. No. 232 of 2018
                                         ...........

CORAM :HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through :-Video Conferencing) .........

For the Appellant(s) : Md. J. Rahman, Advocate.

           For the Respondent(s)           :
                              ..........

04 / 19.03.2021. Learned counsel for the appellant has submitted that analogous appeal vide M.A. 194 of 2018 preferred by HDFC Ergo General Insurance Company Limited against the same impugned judgment/award, as such, both may be heard together.

Considering the same, list this case on 23.03.2021 along with M.A. 194 of 2018.

In the meantime, parties are directed to exchange their pleadings.

(Kailash Prasad Deo, J.) Sandeep/