Ashiwini Kumar Mahatha vs Sri Bom Sharma & Others
2021 Latest Caselaw 1334 Jhar

IN THE HIGH COURT OF JHARKHAND AT RANCHI
           (Civil Miscellaneous Appellate Jurisdiction)
                  M.A. No. 153 of 2018
                         ........

Ashiwini Kumar Mahatha .... ..... Appellant Versus Sri Bom Sharma & Others .... ..... Respondents

CORAM: HON'BLE MR. JUSTICE KAILASH PRASAD DEO (Through : Video Conferencing) ............

For the Appellant : Mr. Anil Kumar Sinha, Advocate.

Mrs. Nirupama, Advocate.

For the Respondents             :
                                       ........
06/16.03.2021.

Learned counsel for the appellant, Mr. Anil Kumar Sinha assisted by learned counsel, Mrs. Nirupama has submitted that in view of the judgment passed by the Apex Court in the case of Kajal Vs. Jagdish Chand & Others reported in (2020) 4 SCC 413, this Court may enhance the compensation.

Let this appeal be listed in the month of April, 2021 alongwith other cases of injury.

(Kailash Prasad Deo, J.) Sunil/-