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M/S Bihar Foundry & Casting Ltd vs The Commissioner Of Central ...
2021 Latest Caselaw 1080 Jhar

Citation : 2021 Latest Caselaw 1080 Jhar
Judgement Date : 3 March, 2021

Jharkhand High Court
M/S Bihar Foundry & Casting Ltd vs The Commissioner Of Central ... on 3 March, 2021
              IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           Tax Appeal No. 36 of 2018

          M/s Bihar Foundry & Casting Ltd.
                                         ...   ...    ...    Appellant
                               Versus
          The Commissioner of Central Excise, Ranchi Commissionerate
          Central Revenue Building           ...    ...    Respondent
                                  ---

CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

Through: Video Conferencing

For the Appellant : Mr. K. Kurmi, Advocate Mr. N.K. Pasari, Advocate Ms. Siddhi Jalan, Advocate For the respondents : Mr. Amit Kumar, Advocate

---

19/03.03.2021 Arguments have been concluded from both sides.

Judgment is reserved.

(Aparesh Kumar Singh, J.)

(Anubha Rawat Choudhary, J.) Binit/Mukul

 
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