Citation : 2021 Latest Caselaw 2138 Jhar
Judgement Date : 30 June, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 07 of 2021
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Kapildeo Manjhi & Ors. --- --- Appellants Versus The State of Jharkhand & Ors. -- --- Respondents
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CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh The Hon'ble Mrs. Justice Anubha Rawat Choudhary Through Video Conferencing
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For the Appellant : Mr. Ajit Kumar, Sr. Adv.
Ms. Kumari Sugandha, Adv.
For the State : Ms. Vandana Singh, Sr.S.C.-III For the Resp.nos.5-31 : Mr. Anupam Lal Das, Sr. Adv.
Mr. Saurabh Shekhar, Adv.
Mr. Sameer Srivastava, Adv.
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06/30.06.2021 This appeal has been posted today before this Bench upon assignment.
Learned counsel for the State Ms. Vandana Singh submits that the State has also preferred an appeal against the same judgment being L.P.A. No.06/2021. She submits that the present appeal may be heard along with L.P.A. No.06/2021. She further submits that the present matter may be adjourned for one week so that she can take steps for getting L.P.A. No.06/2021 tagged along with this case.
As prayed for on behalf of learned counsel for the State, let the case appear on 15th July, 2021.
(Aparesh Kumar Singh, J.)
(Anubha Rawat Choudhary, J.) Shamim/
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