Rishikesh Mahato vs The State Of Jharkhand
2021 Latest Caselaw 2048 Jhar

Citation : 2021 Latest Caselaw 2048 Jhar
Judgement Date : 24 June, 2021

Jharkhand High Court

Rishikesh Mahato vs The State Of Jharkhand on 24 June, 2021

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                             Cr. Revision No. 596 of 2012

                     Rishikesh Mahato                       ...   ...   Petitioner
                                         Versus
                     The State of Jharkhand         ...       ...       Opp. Party
                                         ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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Through: Video Conferencing

08/24.06.2021

1. Heard Learned counsel for the petitioner Mr. Arun Kumar.

2. Heard Learned counsel for the opposite party-State Mr. Bishwambhar Shastri.

3. Arguments concluded.

4. Post this case on 28.06.2021 for judgment.

(Anubha Rawat Choudhary, J.) Mukul

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