Citation : 2021 Latest Caselaw 2505 Jhar
Judgement Date : 23 July, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No.82 of 2021
(Secretary, Jharkhand Public Service Commission Vs.
Ranjeet Kumar Sah & Ors.)
With
L.P.A. No.85 of 2021
(The State of Jharkhand & Ors. Vs. Ranjeet Kumar Sah & Ors.)
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Appellant : Mr. Sanjay Piprawall, Advocate (In L.P.A. No.82/2021) For the Appellants : Mr. Rajiv Ranjan, A.G. & (In L.P.A. No.85/2021) Mr. Piyush Chitresh, A.C. to A.G. For the respondents : M/s. Anupam Lal Das, Saurav Shekhar, (In both appeals) Sameer Srivastava & Aman Dayal Singh, Advocates
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Order No.07 Date: 23.07.2021
These appeals are taken up through video conferencing.
Heard Mr. Rajeev Ranjan, learned A.G, appearing on behalf of the appellants in L.P.A. No.85 of 2021 and Mr. Sanjay Piprawall, learned counsel for the appellant in L.P.A. No.82 of 2021 as well as Mr. Anupam Lal Das, assisted by Mr. Saurav Shekhar, learned counsel for the respondent nos.1 and 2 in both the appeals.
Judgment is reserved.
(Rongon Mukhopadhyay, J.)
(Rajesh Shankar, J.) Sanjay/
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