6/19.07.202 vs Unknown
2021 Latest Caselaw 2412 Jhar

Citation : 2021 Latest Caselaw 2412 Jhar
Judgement Date : 19 July, 2021

Jharkhand High Court

6/19.07.202 vs Unknown on 19 July, 2021

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   M.A. No. 386 of 2017
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN. THROUGH : VIDEO CONFERENCING

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6/19.07.2021 Mr. Jayant Kumar Pandey, counsel appearing on behalf of the appellant(s) is directed to serve two copies of memo of this appeal along with the judgment to Mr. G.C. Jha, Advocate who will appear on behalf of National Insurance Company Ltd.

Let the name of Mr. G.C. Jha, Advocate be printed in the cause- list as counsel for the respondent.

List this case after six weeks.

(ANANDA SEN , J) anjali/-

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