Atibir Industries Co. Ltd vs The State Of Jharkhand & Ors
2021 Latest Caselaw 2256 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Cont. Case (Civil) No. 340 of 2021

        Atibir Industries Co. Ltd.                           ---    ---    Petitioner
                                            Versus
        The State of Jharkhand & Ors.                 ---           ---    Respondent
                                               ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary Through: Video Conferencing

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For the Petitioner : Mr. Sumeet Gadodia, Advocate For the Opp. Parties : Ms. Pinky Tewary, A.C. to A.G.

: Mr. P.A.S. Pati, Adv.

Ms. Ranjana Mukherjeet, Adv.

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03/07.07.2021 Learned counsel Mr. P.A.S. Pati submits that Civil Review petitions bearing Nos. 20/2021 and 30/2021 have been filed seeking review of the judgment under offence.

Let Civil Review Nos. 20/2021 and 30/2021 be listed along with the instant contempt petition on 22nd July 2021. Meanwhile, learned counsel for the opposite parties will endeavour to remove defects, if any, in the civil review petitions.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Shamim/