Citation : 2021 Latest Caselaw 432 Jhar
Judgement Date : 29 January, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 58 of 2020
05/29.01.2021
The present case is taken up through video conferencing.
After some argument, Mr. Amar Kumar Sinha, learned counsel for the petitioner, prays for an adjournment to cite some judgments in support of his submission.
In view of the said prayer, put up this case after three weeks under appropriate heading.
(Rajesh Shankar, J.) Ritesh
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